Tamil Nadu Payment of Salaries (Amendment) Repeal Act, 1997*
| [Tamil Nadu Act No. 23 of 1997] | [4th May, 1997] |
An Act to repeal the Tamil Nadu Payment of Salaries (Amendment) Act, 1994
Be it enacted by the Legislative Assembly of the state of Tamil Nadu in the Forty-eighth Year of the Republic of India as follows:-
* Received the assent of the Governor on the 4th May, 1997 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title.- This Act may be called the Tamil Nadu Payment of Salaries (Amendment) Repeal Act, 1997.
2. [Repeal].- 1[]
1 The Tamil Nadu Payment of Salaries (Amendment) Act, 1994, (Tamil Nadu Act 31 of ???) is hereby repealed.