Preamble
Alagappa University (Amendment) Act, 2000*
| [Tamil Nadu Act No. 25 of 2001] | [5th October, 2001] |
An Act further to amend the Alagappa University Act, 1985
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-First Year of the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Alagappa University (Amendment) Act, 2000, (2) It shall come into force at once.
Section 2. Amendment of section 25
2. Amendment of section 25.- In section 25 of the Alagappa University Act, 1985 (Tamil Nadu Act 23 of 1985), in clause (b), under the heading "Class I-Life Member", after the expression "Thimmathi Umayai Ramanathan, daughter of Dr. Rm. Alagappa Chettiar", the following expression shall be added, namely:-
"and after her, her son, Thiru R. Vairavan.".