Act 003 of 1932 : Wheat Import Duty (Extending) Act, 1932

Preamble

[Repealed by Act 32 of 1934, S. 13 and Sch. III]
[Passed by the Indian Legislature.]
(Received the assent of the Governor General on the 5th March, 1932.)

An Act to extend the operation of the Wheat (Import Duty) Act, 1931.

Whereas it is expedient to extend the operation of the Wheat (Import Duty) Act, 1931 (XV of 1931); It is hereby enacted as follows:-

Section 1. Short title

1. Short title:- 1[* * *]

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Prior to repeal by Act 32 of 1934, Section 1 read as:

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1. Short title.- This Act may be called the Wheat Import Duty (Extending) Act, 1932.

1 Repealed by Act 32 of 1934, S. 13 and Sch. III.

Section 2. Amendment of section 1, Act XV of 1931

2. Amendment of section 1, Act XV of 1931:- 1[* * *]

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Prior to repeal by Act 32 of 1934, Section 2 read as:

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2. Amendment of section 1, Act XV of 1931.- In sub-section (3) of section 1 of the Wheat (Import Duty) Act, 1931 (XV of 1931), for the figures "1932" the figures "1933" shall be substituted.

1 Repealed by Act 32 of 1934, S. 13 and Sch. III.

Section 3. Repeal of section 3, Act XV of 1931

3. Repeal of section 3, Act XV of 1931:- 1[* * *]

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Prior to repeal by Act 32 of 1934, Section 3 read as:

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3. Repeal of section 3, Act XV of 1931.- Section 3 of the Wheat (Import Duty) Act, 1931 (XV of 1931), is hereby repealed.

1 Repealed by Act 32 of 1934, S. 13 and Sch. III.