C/SCA/20857/2018 ORDER DATED: 19/08/2026
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 20857 of 2018
========================================================== TOUQUIRE AZAD SIDDIQUIE
Versus THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 & ANR.
========================================================== Appearance: MS VAIBHAVI K PARIKH(3238) for the Petitioner(s) No. 1 MR RUTVIJ R PATEL(10615) for the Respondent(s) No. 2 MR.VARUN K.PATEL(3802) for the Respondent(s) No. 1 ==========================================================
CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA and HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 19/08/2026
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)
Learned Senior Advocate Mr.Tushar Hemani appearing for learned
advocate Ms.Vaibhavi K. Parikh, upon instructions, seeks permission to
withdraw the present writ petition as due to passage of time the matter
has become infructuous.
Permission, as sought for, is hereby granted. The present writ
petition stands disposed of as withdrawn. Rule is discharged.
(A. S. SUPEHIA, J)
(VAIBHAVI D. NANAVATI,J) K.K. SAIYED/29
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