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  • ITEM NO.26 COURT NO.11 SECTION XI-B S U P R E M E C O
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  • ITEM NO.26 COURT NO.11 SECTION XI-B S U P R E M E C O
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    JOHIN MATHEW v. DHANYA JACOB

    ITEM NO.26 COURT NO.11 SECTION XI-B

    S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS

    Petition(s) for Special Leave to Appeal (C) No(s).13527-13528/2025

    [Arising out of impugned final judgment and order dated 26-11-2024 in MATAP No.706/2024 and MATAP No.720/2024 passed by the High Court of Kerala at Ernakulam]

    JOHIN MATHEW Petitioner(s)

    VERSUS

    DHANYA JACOB Respondent(s)

    (IA No. 110274/2025 - EXEMPTION FROM FILING O.T.) Date : 22-04-2026 These matters were called on for hearing today.

    CORAM : HON'BLE MR. JUSTICE SANJAY KAROL HON'BLE MR. JUSTICE VIPUL M. PANCHOLI

    For Petitioner(s) Mr. Sudhanshu S. Choudhari, Sr. Adv. Mr. Manu Srinath, AOR

    For Respondent(s) Mr. Raghenth Basant, Sr. Adv. Mr. Jagan Abraham M. George, Adv. Ms. Hima Bhardwaj, Adv. Ms. Kaushitaki Sharma, Adv. Mr. Vishnu P., AOR UPON hearing the counsel the Court made the following O R D E R

    1. List the matter on 29.04.2026.

    (SAPNA BISHT) (ANU BHALLA) COURT MASTER (SH) COURT MASTER (NSH)

      1. 2026-04-22T16:35:47+0530
      2. SAPNA BISHT

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    JOHIN MATHEW v. DHANYA JACOB
    (Apr 22, 2026)