JOBY JACOB v. SWAKNANADA CST COMMERCIAL CENTRE, BAKER JUNCTION, KOTTAYAM

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ITEM NO.801 COURT NO.12 SECTION II-D

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).56562/2025 [Arising out of impugned final judgment and order dated 25-03-2024 in CRRP No.322/2024 passed by the High Court of Kerala at Ernakulam]

JOBY JACOB Petitioner(s)

VERSUS

SWAKNANADA CST COMMERCIAL CENTRE, BAKER JUNCTION,

KOTTAYAM & ANR. Respondent(s)

(I.A. No.323339/2025 - FOR EXTENSION OF TIME) Date : 12-01-2026 This matter was mentioned today.

CORAM :

HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH HON'BLE MR. JUSTICE R. MAHADEVAN For Petitioner(s) Mr. Subash Chandran, Adv. Mrs. Kavitha K. T., Adv.

Mr. Sharat Gopal, Adv.

Mr. Syamkrishnan K., Adv.

Ms. Meenal Pandagare, Adv.

Mr. Akash Awana, Adv.

Mr. Vinu Vincent, Adv.

Ms. Deeksha Baghel, Adv.

For M/S. Subash Chandran & Kavitha Law Associates,

AOR

For Respondent(s) Mr. Nishe Rajen Shonker, AOR