Court No. - 36
Case :- WRIT - C No. - 43306 of 2010
Petitioner :- Sunita Upadhyay
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Rupesh Srivastava
Respondent Counsel :- C.S.C.,P.K. Tripathi
Hon'ble R.K. Agrawal,J.
Hon'ble Rajesh Chandra,J.
In the present writ petition the petitioner has come up with the prayer for a
direction in the nature of mandamus commanding the State Bank of India,
Branch C.V. Ganj Bareilly to accept the outstanding dues of the balance of
loan in easy instalments. From the record it appears that the petitioner has
straightway approached this Court instead of approaching the bank
authorities. The writ petition is misconceived and is dismissed.
Order Date :- 11.8.2010
mt
Neutral Citation No. - 2010:AHC:95744-DB