Neutral Citation No. - 2025:AHC:55026-DB
Court No. - 39
Case :- WRIT - C No. - 9986 of 2025
Petitioner :- Shri Prem Narain Sharma
Respondent :- State Of U.P. And 2 Others
Counsel for Petitioner :- Aftab Ahmad,Ramesh Kumar
Counsel for Respondent :- C.S.C.
Hon'ble Arindam Sinha,J.
Hon'ble Syed Qamar Hasan Rizvi,J.
Mr. Ramesh Kumar, learned advocate appears on behalf of petitioner and submits,
his client seeks registration under Sarais' Act, 1867. To that effect, his client had
made representation dated 10.03.2025 to respondent no.2 (the Collector/ District
Magistrate). On no action taken, his client is before Court.
Mr. Devesh Vikram, learned advocate, Additional Chief Standing Counsel appears
on behalf of State and submits, the representation would be duly dealt with.
Respondent no.2 is directed to consider and deal with representation dated
10.03.2025. Petitioner will communicate certified copy of this order along with
copy of the representation to said respondent. Within four weeks of
communication, either registration is to be granted or reasons for rejection be made
known to petitioner.
The writ petition is disposed of.
Order Date :- 15.4.2025
Gurpreet Singh
(Arindam Sinha, J.)
(S.Q.H. Rizvi, J.)