SAJITH KUMAR v. UNNIKRISHNAN S D

HON'BLE JUSTICE SRI. B. SUDHEENDRA KUMAR : PRESIDENT

SRI. RADHAKRISHNAN K.R. : MEMBER

APPELLANT:

Sajith Kumar, Proprietor, HP World (Soft tech Infosys), First Floor, Bishop Jerome Nagar, Kollam-691 001.

(By Adv. G.S. Kalkura)

Vs.

RESPONDENTS:

Unnikrishnan S.D., Advocate, Sreyas, Thekkevila P.O., Kollam-691 016.1. Hewlett-Packard India Sales Pvt. Ltd., Bagmane Tech Park, 7^thFloor (IEP), Wing A, Embassy Prime, CV Raman Nagar, Bangalore, Karnataka-560 093.

2.

Ensure Support Services (India) Ltd., HP Authorized Service Centre, Mookambika Complex, 1^stFloor, 55/1533, Kaimanam, Thiruvananthapuram.

3.

Kiren, Shop Manager, HP World, First Floor, Bishop Jerome Nagar, Kollam-691 001.4. Aravind, Staff, HP World, First Floor, Bishop Jerome Nagar, Kollam-691 001.5.

JUDGMENT

HON'BLE JUSTICE SRI. B. SUDHEENDRA KUMAR : PRESIDENT

This appeal stands dismissed as not pressed in view of the memo filed by the learned counsel

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for the appellant in this regard. The statutory deposit made by the appellant shall be refunded to the appellant, on proper acknowledgement.

JUSTICE B. SUDHEENDRA KUMAR: PRESIDENT

RADHAKRISHNAN K.R. : MEMBER

jb

[HON'BLE MR. JUSTICE SRI.B.SUDHEENDRA KUMAR]

PRESIDENT

[ SRI.RADHAKRISHNAN.K.R]

MEMBER

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