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    Smt. Reema Gupta v. Oriental Insurance Co.Ltd

    Heading1 Heading2 Complaint Case No. CC/3/2023 ( Date of Filing : 02 Jan 2023 )

    1. Smt. Reema Gupta Gorakhpur

    Gorakhpur

    Utter Pradesh ...........Complainant(s) Versus

    1. Oriental Insurance Co.Ltd Lucknow

    lucknow

    Utter Pradesh ............Opp.Party(s)

    BEFORE:

    HON'BLE MR. Neelkuntha Sahya PRESIDENT HON'BLE MRS. sonia Singh MEMBER HON'BLE MR. Kumar Raghvendra Singh MEMBER

    PRESENT:

    Dated : 10 May 2024 Final Order / Judgement

    , ,

    :- 03/2023 :- ,

    ,

    ,

    :-02.01.2023 :-10.05.2024

    Smt. Reema Gupta W/o Late Dinesh Kumar Gupta, R/o Raghopatti Padari (Nai Bazar), Jungle Rasoolpur No. 2, Chauri Chaura, District Gorakhpur, (U.P.)-273203. ................Complainant.

    VERSUS

    1. Oriental Insurance Company Ltd, Through its Senior Divisional Manager, Divisional office, 2nd, 9thFloor, Vikas Deep Bhawan, 22, Station Road, Lucknow (U.P.)-226001..

    1

    2. Additional Commissioner (Accounts) O/o Commissioner Commercial Tax Department, Vibjuti Khand, Gomti Nagar, Lucknow, (U.P.)-226010.

    3. Joint Commissioner, Commercial Tax Department. Division-B, P9GP+GQH, Rail Vihar Colony, Phase-III, Taramandal, Bharwalia Buzurg, Gorakhpur-273010. ...............Opposite

    Parties.

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    [HON'BLE MR. Neelkuntha Sahya]

    PRESIDENT

    [HON'BLE MRS. sonia Singh]

    MEMBER

    [HON'BLE MR. Kumar Raghvendra Singh]

    MEMBER

    6

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    Smt. Reema Gupta v. Oriental Insurance Co.Ltd
    (May 10, 2024)