ITEM NO.6 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Transfer Case (Civil) No(s). 115/2013
RAJA MOHAMMAD AMIR MOHAMMAD KHAN Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. & ORS. Respondent(s)
IA No. 261436/2023 - APPLICATION FOR SUBSTITUTION)
Date : 18-07-2024 These matters were called on for hearing today.
For Petitioner(s)
Mr. Niraj Gupta, AOR
Mrs. Anshu Gupta, Adv.
Mr. Mukesh Kumar Jain, Adv.
For Respondent(s)
Mr. Pawanshree Agrawal, AOR
Mr. Prakash Kumar Singh, AOR
Mr. Akshat Kumar, AOR
Mr. Pabitra Kumar Biswal, Adv.
Mrs. Durga Devi Panda, Adv.
Mr. Arvind Kumar Sharma,AOR
Mr. Devesh Tuli, Adv.
Mr. B. Krishna Prasad, AOR
Mr. Jitendra Kumar, AOR
Mr. Tanmaya Agarwal, AOR
Mr. Wrick Chatterjee, Adv.
Mrs. Aditi Agarwal, Adv.
Mr. Vinayak Mohan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner has filed an Application
for substitution of the legal representatives of deceased
sole petitioner. Application has been filed within time.
Allowed.
Registry to process the matter for listing before the
Hon’ble Court, as per rules.
SUJATA SINGH
Registrar
rd