STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP
C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/2009/1424
( Date of Filing : 25 Aug 2009 )
(Arisen out of Order Dated in Case No. of District State Commission)
1. Dr Mridula Kapoor a ...........Appellant(s) Versus
1. Lal Singh Yadav a ...........Respondent(s)
BEFORE:
HON'BLE MR. SUSHIL KUMAR PRESIDING MEMBER HON'BLE MRS. SUDHA UPADHYAY MEMBER
PRESENT:
Dated : 23 Sep 2024 Final Order / Judgement
()
, 00,
-1279/2009
,
-1424/2009
0 0 ..
:-
1. ,
2. ,
1
: 23.09.2024
,
1. -20/2002, , / 24.6.2009 -1279/2009, , -1424/2009 -2, 0 / / , / , -1279/2009
2. -2 -2-
.. /
3. 50,000/-0 2,000/-0 0-2
4. 14.4.1999 10.00 , 0-2 , 0-2 , 0-2 15.4.1999 , 17.4.1999 7.5.1999 27.5.1999 21.6.1999 0-2 , , , /
5. / 0-2, 0 , Indian Medical Association Vs. V.P. Shanta & Ors
-3-
0 , 1986 (2)(1)(O) : : : 0-2
6. : , , .. , 9.3.2004 , 8.00 ,
, 2004
-4-
, : , :
(2)(1)(O) : , , / , -1424/2009 -1279/2009
7. -1424/2009 / 24.06.2009
-5- -1279/2009 / -1279/2009
2
( ) ( (
, 0, -2
[HON'BLE MR. SUSHIL KUMAR]
PRESIDING MEMBER
[HON'BLE MRS. SUDHA UPADHYAY]
MEMBER
3