ITEM NO.106 REGISTRAR COURT SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 5629/2024
COSMOPOLITAN III CO-OPERATIVE HOUSING SOCIETY LTD. Petitioner(s)
VERSUS
HONOURABLE MINISTER, CO-OPERATION, MARKETING GOVERNMENT OF
MAHARASHTRA & ORS. Respondent(s)
IA No. 51395/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 51397/2024 - EXEMPTION FROM FILING O.T.
IA No. 51394/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 23-08-2024 These matters were called on for hearing today.
For Petitioner(s)
Mr. Yatin M. Jagtap, Adv.
Mr. Sunil Kumar Sharma, AOR
For Respondent(s)
Mr. Ashutosh Nagar, AOR
Mr. Kunal Taneja, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.2 is granted four weeks’ time, as last
opportunity, for filing counter affidavit.
Service is complete on respondent Nos. 1 & 3 but none
has entered appearance.
Ld. Counsel for the petitioner is granted two weeks’
time, as last opportunity, to file affidavit of dasti
service in respect of respondent Nos.4 and 5.
List again on 16.10.2024.
SUJATA SINGH
Registrar
rd