Court No. - 40
Case :- MATTERS UNDER ARTICLE 227 No. - 6928 of 2019
Petitioner :- Laxmikant
Respondent :- Raj Kumar Patel And Another
Counsel for Petitioner :- Kamal Kumar Singh,Aradhana Singh
Hon'ble Manoj Kumar Gupta,J.
The sole prayer made in the instant petition is for issuing
direction to the trial court to decide Original Suit No.41 of 2017
within a stipulated period.
A perusal of the order sheet reveals that the matter is being
posted for filing of written statement and for settlement of
issues.
Having regard to the facts of the case and the submissions
made, the instant petition is disposed of with direction to the
trial court to make serious endeavour to decide the suit
expeditiously, by fixing short dates and without granting
unnecessary adjournments to the parties.
(Manoj Kumar Gupta, J)
Order Date :- 1.10.2019
SL
Neutral Citation No. - 2019:AHC:162250