Court No. - 5
Case :- MATTERS UNDER ARTICLE 227 No. - 685 of
2022
Petitioner :- Sumitra Devi
Respondent :- Mathura Prasad
Counsel for Petitioner :- Virendra Mishra,Om
Bhardwaj
Hon'ble Mrs. Sangeeta Chandra,J.
Learned counsel for the petitioner at the outset
prays that this petition be dismissed as withdrawn
with liberty to file a fresh
Accordingly, this petition is dismissed as
withdrawn with liberty to the petitioner to file a
fresh petition.
Order Date :- 10.3.2022
Darpan Sharma
Neutral Citation No. - 2022:AHC-LKO:10170