Court No. - 29
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 1322 of 2021
Petitioner :- Daljeet Singh And Another
Respondent :- State Of U.P. And 5 Others
Counsel for Petitioner :- Madan Lal Srivastava,M.D. Singh Shekhar (Senior
Adv.)
Counsel for Respondent :- C.S.C.,Hari Nath Tripathi
Hon'ble Munishwar Nath Bhandari,Acting Chief Justice
Hon'ble Anil Kumar Ojha,J.
Written instructions filed today is taken on record.
Learned counsel for the petitioner prays for withdrawal of the present petition
with liberty to take steps for filing of contempt petition before the Apex Court.
As prayed, writ petition is dismissed as withdrawn with liberty as prayed for.
Order Date :- 16.9.2021
Madhurima
(Anil Kumar Ojha, J.) (Munishwar Nath Bhandari, ACJ)
Neutral Citation No. - 2021:AHC:105737-DB