JUDGMENT, IA No. 217167/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 217857/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
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Diary No(s). 43226/2023 (II-C) ([TO BE TAKEN UP ALONG WITH D.NO. 42896/2023.] IA No. 219896/2023 - EXEMPTION FROM CUSTODY CERTIFICATE IA No. 219894/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 219893/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 11-12-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA For Petitioner(s) Mr. Kapil Sibal, Sr. Adv. Mr. Siddharth Aggarwal, Sr. Adv. Mr. Arshdeep Singh Khurana, Adv. Mr. Nitin Saluja, AOR
Mr. Harsha Srivastava, Adv.
Mr. Harshit Mahalwal, Adv.
Mr. Sidak Singh Anand, Adv.
Mr. Manan Khanna, Adv.
Mr. Nikhil Pawar, Adv.
Ms. Rupali Samual, Adv.
Ms. Saujanya Shankar, Adv.
Ms. Rudrali, Adv.
Ms. Ishita Soni, Adv.
Ms. Simran Khurana, Adv.
Ms. Pranya Madan, Adv.
Mr. Saahil Mongia, Adv.
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Mr. Siddharth Dave, Sr. Adv. Mr. Kumar Dushyant Singh, AOR Mr. Rohit Sharma, Adv. Mr. Jatin Lalwani, Adv. Mr. Nikhil Purohit, Adv. Mr. Utsav Singhal, Adv. For Respondent(s) Mr. Tushar Mehta, Solicitor General Mr. S.V. Raju, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Kanu Agrawal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Arguments heard which remained inconclusive.
2. For further arguments list in the month of January, 2024 as part heard.
(NARENDRA PRASAD) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
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