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2024 AHC-LKO 2238
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2024 AHC-LKO 2238
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    Panch Ram v. Additional District Judge/Special Judge Sc/St Act And 6 Ors

    Neutral Citation No. - 2024:AHC-LKO:2238

    Court No. - 6

    Case :- WRIT - C No. - 1007010 of 2013

    Petitioner :- Panch Ram Respondent :- Additional District Judge/Special Judge Sc/St Act And 6 Ors Counsel for Petitioner :- Jai Shrinet Counsel for Respondent :- Manish Kumar,Brijendra Singh,Hari Kant,Suresh Chandra Srivastava

    Hon'ble Alok Mathur,J.

    1. List has been revised. No one appears for the petitioner.

    2. Matter pertains to 2013.

    3. It seems that petitioner has lost interest in the matter and does not want to pursue the case.

    4. Writ petition is dismissed for want of prosecution.

    5. Interim order, if any, stands discharged.

    Order Date :- 9.1.2024 A. Verma

    (Alok Mathur, J.)

      1. 2024-01-10T10:34:16+0530
      2. High Court of Judicature at Allahabad, Lucknow Bench

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    Panch Ram v. Additional District Judge/Special Judge Sc/St Act And 6 Ors
    (Jan 9, 2024)