Court No. - 9
Case :- CRIMINAL MISC. WRIT PETITION No. - 43 of 2023
Petitioner :- Chhotelal
Respondent :- State Of U.P. Thru. Prin. Secy. Home Lko. And
Others
Counsel for Petitioner :- Sandeep Singh
Counsel for Respondent :- G.A.
Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Narendra Kumar Johari,J.
Heard learned counsel for the petitioner and learned A.G.A for
the State-respondents.
On the basis of instructions received from the Sub-Inspector of
Police Station concerned which are contained in his letter dated
03.01.2023, learned A.G.A. has submitted that after
investigation of the FIR in question, final closure report has
been submitted to the supervising authority, namely, the Circle
Officer concerned. He has further stated that final closure
report is likely to be sent to the court.
Accordingly, this petition is disposed of finally with liberty to
the petitioner to lodge protest petition in case final closure
report is submitted to the court concerned. In case any protest
petition is filed by the petitioner on submission of final closure
report, the same shall be considered and decided in accordance
with law.
Order Date :- 5.1.2023
Renu/-
Neutral Citation No. - 2023:AHC-LKO:1219-DB