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    Sanjay Sharma v. State Of U.P. & Others

    Court No. - 20

    Case :- CRIMINAL REVISION No. - 2119 of 1998

    Petitioner :- Sanjay Sharma Respondent :- State Of U.P. & Others Petitioner Counsel :- Virendra Kumar Respondent Counsel :- A.G.A.,Anurag Pathak

    Hon'ble Ram Autar Singh,J.

    Revision is called out in revised list. Learned counsel for the revisionist appeared, but none appeared for respondents no.2 to 4.

    Learned A.G.A. appearing for respondent no.1 prays for issuing N.B.W. against the respondents no.2 to 4 afresh as they filed their application for recall of order issuing N.B.W. against them. The application for recall of order issuing N.B.W. is rejected. Issue N.B.W. against respondents no. 2 to 4 afresh directing the Chief Judicial Magistrate, Saharanpur to get warrants executed within a period of six weeks .

    List this revision on 12.3.2010

    Order Date :- 25.1.2010 R

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    Sanjay Sharma v. State Of U.P. & Others
    (Jan 25, 2010)