Court No. - 45
Case :- CRIMINAL MISC. WRIT PETITION No. - 24644 of 2014
Petitioner :- Rajeev Sharma
Respondent :- State Of U.P. Thru Secy. And 4 Others
Counsel for Petitioner :- Bhupendra Pal Singh
Counsel for Respondent :- Govt.Advocate
Hon'ble Ravindra Singh,J.
Hon'ble Arvind Kumar Mishra-I,J.
Heard learned counsel for the petitioner and learned A.G.A.
This petition has been filed by the petitioner Rajeev Sharma with a prayer
that a suitable direction may be issued to the authority concerned to transfer
the investigation of case crime No. 36 of 2014, under sections 420, 467, 468,
471, 120-B, 218 IPC and section 171, 174 UPZA and L.R. Act, P.S. Banna
Devi, District Aligarh to any other independent investigating agency
including CBCID.
From the perusal of the record it reveals that the petitioner is first informant of
the above mentioned case. There is no good ground to transfer the
investigation to other investigating agency, such prayer is refused. But it is
directed that in case petitioner is having any grievance with regard to the fair
investigation, the same may be raised before S.P./ S.S.P. Aligarh who shall
look into the matter and shall ensure the fair and expeditious investigation of
the above mentioned case.
With this direction, this petition is finally disposed of.
Order Date :- 13.1.2015
RPD
Neutral Citation No. - 2015:AHC:3085-DB