District Consumer Disputes Redressal Commission, Sambalpur Near, SBI Main Branch, Sambalpur
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Execution Application No. EA/8/2018
( Date of Filing : 16 Aug 2018 )
In
Complaint Case No. CC/8/2016
1. Suman Sourav Patra ROOM No. 217, VIMSAR BURLA, Sambalpur ...........Appellant(s) Versus
1. HP India, MD Hewlett Packard India, Sales Pvt. LTd. 24, Salapuria Arena, Hosur Main Road, Adugodi, Bangalore-560030 ...........Respondent(s)
BEFORE:
HON'BLE MR. Dr. Ramakanta Satapathy PRESIDENT HON'BLE MR. Sadananda Tripathy MEMBER
PRESENT:
Dated : 23 May 2023 Final Order / Judgement
PRESIDENT, DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
SAMBALPUR
EXECUTION COMPLAINT NO. 8/2018
(Arising out CC Case No. 8 of 2016) Suman Sourav Patra ………..Complainant/D.Hr Vrs
HP India, MD
Hewlett Packard India
& others …………Opp.Parties/J.Drs
Order dated 23.05.2023
D.Hr. is absent today. Since long Complainant/D.Hr. absent. Notice has been issue to Complainant on dtd. 16.07.2022. But the Complainant/D.Hr. has not taken any step for
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Compliance. On perusal of record if found that the D.Hr. has not interested to continue this case. Hence the case is dropped accordingly.
-Sd/-(Sri.S.N.Tripathy) -Sd/-(Dr.R.K.Satapathy)
(23.05.2023) (23.05.2023)
Member President
[HON'BLE MR. Dr. Ramakanta Satapathy]
PRESIDENT
[HON'BLE MR. Sadananda Tripathy]
MEMBER
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