1. On the case being taken up for hearing Shri KK Misra, Ld. Counsel for the applicant and Shri Ashish Kumar Singh, Ld. Counsel for the respondents are present.
2. The instant execution application be placed before the appropriate Bench comprising of Hon'ble Mr. Justice U.C Srivastava, Member-J.
3. List on 12.04.2023.
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