Court No. - 83
Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438
CR.P.C. No. - 1513 of 2023
Applicant :- Vishal Noble Singh
Opposite Party :- State of U.P.
Counsel for Applicant :- Rajrshi Gupta,A.D. Saunders,Sudhanshu Kumar
Counsel for Opposite Party :- G.A.
Hon'ble Mrs. Jyotsna Sharma,J.
Sri Swapnil Kumar holding brief of Sri Sudhanshu Kumar, learned counsel
for the applicant intimated the Court that he approached the Hon'ble Supreme
Court and has already been granted interim protection by order dated
27.02.2023 passed in Special Leave to Appeal (Crl.) No.2389 of 2023.
He seeks not to press this anticipatory bail application at this stage.
The anticipatory bail application is dismissed with liberty to file fresh
anticipatory bail when the need so arises.
Order Date :- 3.4.2023
Asha