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  • THE INDIAN PARTNERSHIP ACT 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB ANUKUL CHANDRA STREET 5-F ELECTRONIC CENTRE KOKATA
  • THE INDIAN PARTNERSHIP ACT 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB ANUKUL CHANDRA STREET 5-F ELECTRONIC CENTRE KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT BORSOJAI BELTOLA GUWAHATI -28 IN THE DIST. OF KAMRUP
  • THE PROVISIONS OF THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT AZAMABAD, HYDERABAD- 500020 AND ONE OF ITS OFFICE SITUATED AT 4TH FLOOR, EUREKA
  • THE INDIAN PARTNERSHIP ACT 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT WHITE TOWERS ROOM NO. G-6 115 COLLEGE STREET KOLKATA- 700012 AND ITS INDUSTRIAL UNIT SITUATED AT BORSOJAI BELTOLA GUWAHATI-28 IN THE DIST. OF KAMRUP
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Citation Codes
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citation codes
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Advocates
Acts
  • THE INDIAN PARTNERSHIP ACT 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB ANUKUL CHANDRA STREET 5-F ELECTRONIC CENTRE KOKATA
  • THE INDIAN PARTNERSHIP ACT 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB ANUKUL CHANDRA STREET 5-F ELECTRONIC CENTRE KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT BORSOJAI BELTOLA GUWAHATI -28 IN THE DIST. OF KAMRUP
  • THE PROVISIONS OF THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT AZAMABAD, HYDERABAD- 500020 AND ONE OF ITS OFFICE SITUATED AT 4TH FLOOR, EUREKA
  • THE INDIAN PARTNERSHIP ACT 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT WHITE TOWERS ROOM NO. G-6 115 COLLEGE STREET KOLKATA- 700012 AND ITS INDUSTRIAL UNIT SITUATED AT BORSOJAI BELTOLA GUWAHATI-28 IN THE DIST. OF KAMRUP
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    BHARTI AIRTEL LTD. v. THE STATE OF ASSAM and 2 ORS.

    Page No.# 1/23

    GAHC010236682012

    THE GAUHATI HIGH COURT

    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

    Case No. : WP(C) 3102/2012

    1:M/S VST INDUSTRIES LTD.

    A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE

    COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE SITUATED

    AT AZAMABAD, HYDERABAD- 500020 AND ONE OF ITS OFFICE SITUATED

    AT 4TH FLOOR, EUREKA TOWER, NEAR CHANDMARI FLY OVER,

    CHANDMARI, GUWAHATI - 781003, ASSAM. REP. BY ITS AUTHORIZED

    SIGNATORY SHRI SANJAY KHANNA, RESIDENT OF HYDERABAD,

    ANDHRA PRADESH.

    VERSUS

    1:THE STATE OF ASSAM AND ORS

    REP.B Y THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,

    DEPARTMENT OF FINANCE AND TAXATION, DISPUR, GUWAHATI- 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006.

    3:THE ASSISTANT COMMISSIONER OF TAXES

    UNIT - A

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006

    Advocate for the Petitioner : MR.K CHOUDHURY

    Advocate for the Respondent :

    1

    Linked Case : WP(C) 3988/2017

    1:BHARTI INFRATEL LTD.

    A COMPANY INCORPORATED UNDER COMPANIES ACT 1956

    HAVING ITS REGD OFFICE IN ARAVALI CRESCENT 1

    NELSON MANDELA ROAD

    VASANT KUNJ

    PHASE-II NEW DELHI- 110070

    REP. BY ITS CONSTITUENT ATTORNEY AND AUTHORISED SIGNATORY

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS.

    THROUGH THE CHIEF SECRETARY GOVT OF ASSAM

    2:COMMISSIONER

    VALUE ADDED TAX

    GOVT OF ASSAM

    3:ASSISTANT COMMISSIONER OF TAXES

    GOVT OF ASSAM

    Advocate for the Petitioner : MR.H DAS Advocate for the Respondent :

    Linked Case : WP(C) 2843/2014 1:M/S BARAK VALLEY CEMENTS LIMITED

    A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE

    COMPANIES ACT

    1956 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT DEBENDRA

    NAGAR

    BADARPURGHAT

    ASSAM

    REPRESENTED BY SRI JAGADISH PRASAD SHAH

    THE SENIOR EXECUTIVE OF THE PETITIONER COMPANY AND R/O ISPAT

    COMPLEX

    4TH FLOOR

    NS ROAD

    FATASHIL

    GHY. DIST- KAMRUP

    ASSAM

    2

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.

    OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GHY-6

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GHY-6

    3:THE SUPERINTENDENT OF TAXES

    KARIMGANJ

    ASSAM

    Advocate for the Petitioner : MS.N HAWELIA Advocate for the Respondent :

    Linked Case : WP(C) 3660/2017

    1:S.K.J. COKE INDUSTRIES LIMITED

    A COMPANY INCORPORATED UNDER THE COMPANIES ACT

    1956 AND HAVING ITS PLACE OF BUSINESS AT PACHIM BORAGAON

    NH-37

    JALUKBARI

    GUWAHATI

    ASSAM

    AND IT SINDUSTRIAL UNIT SITUATED AT THE SAME PLACE AND IN THE

    PRESENT PROCEEDINGS REP. BY ITS AUTHORISED SIGNATORY SRI

    ARABINDO KUMAR SAHA.

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:THE COMMISIONER OF TAXES

    KAR BHAWAN

    3

    DISPUR

    GUWAHATI- 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-B

    KAR BHAWAN

    DISPUR GUWAHATI - 781006. Advocate for the Petitioner : MR.P DAS Advocate for the Respondent :

    Linked Case : WP(C) 6608/2018

    1:PURBANCHAL ENTERPRISE PVT. LTD.

    A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE

    COMPANIES ACT

    1956 (READ WITH 2013) AND HAVING ITS FACTORY LOCATED AT EXPORT

    PROMOTION INDUSTRIAL PARK

    AIDC COMPLEX

    AMINGAON

    KAMRUP ASSAM- 781031 REP. BY SRI PAWAN KUMAR SONI ONE OF THE DIRECTOR OF THE PETITIONER COMPANY AND R/O-

    K.C.ROAD

    FANCY BAZAR

    GHY-1

    ASSAM

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS.

    REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM

    DEPTT. OF FINANCE ANND TAXATION

    DISPUR

    GHY-6

    2:THE COMM. OF TAXES

    KAR BHAWAN

    DISPUR

    GHY-6 3:THE SUPERINTENDENT OF TAXES UNIT-A

    CIRCLE 99

    KAR BHAWAN

    DISPUR

    GHY-6

    4

    Advocate for the Petitioner : MS. M L GOPE Advocate for the Respondent : MR. B GOGOI Linked Case : WP(C) 5736/2017

    1:DHARAMPAL SATYAPAL LTD

    GUWAHATI UNITS

    A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE

    COMPANES ACT

    1956 AND HAVING ITS REGISTERED OFFICE AT 1711

    S.P. MUKHERJEE MARG

    DELHI- 110006

    REP. BY SRI SHANTANU KUMAR SARMA

    THE DEPUTY GENERAL MANAGER OF THE COMPANY.

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS.

    THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF

    ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI- 781006.

    2:THE COMMISSIONER OF STATE TAXES

    EARLIER KNOWN AS COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006.

    3:THE SUPERINTENDENT OF STATE TAXES

    EARLIER KNOWN AS SUPERINTENDENT OF TAXES UNIT-A

    KAR BHAWAN

    DISPUR

    GUWAHATI-781006. Advocate for the Petitioner : DR. ASHOK SARAF Advocate for the Respondent : SC FINANCE & TAXATION

    Linked Case : WP(C) 5721/2017

    5

    1:M/S. GODREJ CONSUMER PRODUCTS LTD.

    A COMPANY INCORPORATED UNDER THE PROVISIONS OF COMPANIES

    ACT

    1956 READ WITH TEH COMPANIES ACT

    2013

    AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT PIROJSHANAGAR

    EASTERN EXPRESS HIGHWAY

    VIKROLIEAST

    MUMBAI-400079 AND SIX INDUSTRIAL UNITS SITUATED ONE SITUATED AT 1 SHED-A3

    A4

    A8 PT

    MINI INDUSTRIAL ESTATE

    KALAPAHAR

    GUWAHATI-781016 AND ANOTHER AT 2 APDC COMPLEX

    CITI

    KALAPAHAR

    GUWAHATI-781016

    ANOTHER AT 3 LALUNG GAON

    LOKHRA

    GUWAHATI-781034

    ANOTHER AT 4 NORTH GUWAHATI

    PLOT NO. 52

    AMINGAON

    GUWAHATI-781016

    ANOTHER AT 5 PLOT NO. 53C

    BRAHMAPUTRA INDUSTRIAL PARK

    GAURIPUR SILA

    GUWAHATI-781016 AND ANOTHER AT 6 NH-37

    SARUSOJAI

    LOKHARA CHARIALI

    BELTOLA MOUZA

    GUWAHATI-781034 IN THE PRESENT PROCEEDINGS

    REP. BY ITS ASSOCIATE VICE PRESIDENT SRI K. ABDUL SAMAD

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS.

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPTT. OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI-781006

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI-781006

    6

    3:THE SUPERINTENDENT OF TAXES

    UNIT-'B'

    KAR BHAWAN

    DISPUR

    GUWAHATI-781006 Advocate for the Petitioner : MS M L GOPE Advocate for the Respondent :

    Linked Case : WP(C) 3652/2017

    1:KAMRUP COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT WHITE TOWERS

    ROOM NO. G-6

    115 COLLEGE STREET

    KOLKATA- 700012 AND ITS INDUSTRIAL UNIT SITUATED AT BORSOJAI

    BELTOLA

    GUWAHATI-28

    IN THE DIST. OF KAMRUP AND IN THE PRESENT PROCEEDINGS REP. BY

    ITS AUTHORISED SIGNATORY SRI ARABINDO KUMAR SAHA.

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS.

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:TEH COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-D

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MR.S P SHARMA Advocate for the Respondent :

    7

    Linked Case : WP(C) 6723/2014 1:M/S CEMENT INTERNATIONAL LTD.

    A COMPANCY INCORPORTED UNDER THE PROVISIONS OF THE

    COMPANIES ACT

    1956 AND HAVING ITS PRINCIPAL NAGAR

    BADARPURGHAT

    ASSAM

    REP. BY SRI JAGADISH PRASAD SHAH

    O/O THE DIRECTOR OF THE PETITIONER COMPANY AND R/O 4E

    ISPAT COMPLEX

    NS ROAD

    FATASHIL

    GUWAHATI

    DIST- KAMRUP

    ASSAM

    VERSUS

    1:THE STATE OF ASSAM AND 3 ORS

    REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

    DEPTT. OF FINANCE and TAXATION

    DISPUR

    GHY-6

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GHY-6

    3:THE SUPERINTENDENT OF TAXES

    KARIMGANJ

    ASSAM

    4:THE SUPERINTENDENT OF TAXES

    RECOVERY

    KARIMGANJ

    ASSAM

    Advocate for the Petitioner : MS.S BARUAH Advocate for the Respondent :

    8

    Linked Case : WP(C) 3645/2017

    1:JAI COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT DALMAGAON

    NEAR RANGIA

    DIST. KAMRUP

    GUWAHATI

    ASSAM AND ITS INDUSTRIAL UNIT SITUATED AT THE SAME PLACE AND

    IN THE PRESENT PROCEEDINGS REP. BY ITS AUTHORISED SIGNATORY SRI

    DILIP KUMAR JAIN.

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-B

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006 Advocate for the Petitioner : DR.ASHOK SARAF Advocate for the Respondent :

    Linked Case : WP(C) 3657/2017

    1:GANESH MET COKE INDUSRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PLACE OF BUSINESS AT HATKHOWAPARA

    P.O. AZARA

    DIST. KAMRUP

    ASSAM AND ITS INDUSTRIAL UNIT SITUATED AT THE SAME PLACE AND

    IN THE PRESENT PROCEEDINGS REP. BY ITS AUTHORISED SIGNATORY SRI

    9

    ARABINDO KUMAR SAHA

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI- 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-B

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MR.J ISLAM Advocate for the Respondent :

    Linked Case : WP(C) 3644/2017

    1:SHRI BALAJI COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PLACE OF BUSINESS AT VILL and P.O. AZARA

    HATKHOWAPARA

    MOUZA- CHARIANI

    DIST. KAMRUP

    ASSAM AND ITS INDUSTRIAL UNIT SITUATED AT THE SAME PLACE AND

    IN THE PRESENT PROCEEDING REP. BY ITS AUTHORISED SIGNATORY SRI

    ARABINDO KUMAR SAHA

    VERSUS

    1:THE STATE OF ASSAM

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI- 781006.

    10

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-B

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MR.J ISLAM Advocate for the Respondent : MR.B GOGOI Linked Case : WP(C) 3655/2017

    1:SHIVA COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT ROYAL

    RESIDENCY

    FLAT NO. 1-C

    G.S. ROAD

    GUWAHATI -5 AND AND ITS INDUSTRIAL UNIT SITUATED AT VILL-

    DALMAGAON

    NEAR RANGIA IN THE DIST. OF KAMRUP AND IN THE PRESENT

    PROCEEDING REP. BY ITS AUTHORISED SIGNATORY SRI DILIP KUMAR

    JAIN.

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION DISPUR

    GUWAHATI - 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-B

    KAR BHAWAN

    11

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MR.P DAS Advocate for the Respondent : SC FINANCE and TAXATION

    Linked Case : WP(C) 5738/2017 1:M/S. KESHARI INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE PROVISIONS OF THE

    INDIAN PARTNERSHIP ACT

    1932 AND HAVING ITS OFFICE AND FACTORY AT ABHAYPUR

    SHILASUNDARI

    GAURIPUR

    GUWAHATI -31

    ASSAM REP. BY SRI PAWAN KUMAR SONI

    ONE OF THE PARTNERS OF THE PETITIONER FIRM AND RESIDENT OF K.C.

    ROAD

    FANCY BAZAR

    GUWAHATI -1

    ASSAM.

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS.

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT 'A'

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MS.N GOGOI Advocate for the Respondent : SC FINANCE and TAXATION

    12

    Linked Case : WP(C) 3642/2017

    1:JAGATI COKE PVT. LTD.

    A COMPANY INCORPORATED UNDER THE COMPANIES ACT

    1956 AND HAVING ITS PLACE OF BUSINESS AT DALMAGAON

    NEAR RANGIA

    KAMRUP

    ASSAM AND ITS INDUSTRIAL UNIT SITUATED AT AT THE SAME PLACE

    AND IN THE PRESENT PROCEEDINGS REP. BY ITS AUTHORISED

    SIGNATORY SRI ARABINDO KUMAR SAHA

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:THE COMMISISONER OF TAXES

    KAR BHAWAN

    DISPUR GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT -B

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MR.J ISLAM Advocate for the Respondent : MR.B GOGOI Linked Case : WP(C) 2846/2014 1:M/S BARAK VALLEY CEMENTS LIMITED

    A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE

    COMPANIES ACT

    1956 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT DEBENDRA

    NAGAR

    BADARPURGHAT

    ASSAM REP. BY SRI JAGADISH PRASAD SHAH

    THE SENIOR EXECUTIVE OF THE PETITIONER COMPANY AND RESIDENT

    13

    OF ISPAT COMPLEX

    4TH FLOOR

    NS ROAD

    FATASHIL

    GUWAHATI

    DIST. KAMRUP

    ASSAM.

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI- 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWNA

    DISPUR

    GUWAHATI- 781006.

    3:THE SUPERINTENDENT OF TAXES

    KARIMGANJ

    ASSAM.

    Advocate for the Petitioner : MS.N HAWELIA Advocate for the Respondent : SC FINANCE and TAXATION

    Linked Case : WP(C) 3656/2017

    1:JUPITER COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB

    ANUKUL CHANDRA STREET

    5-F ELECTRONIC CENTRE KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT BORSOJAI

    BELTOLA

    GUWAHATI -28

    IN THE DIST. OF KAMRUP AND IN THE PRESENT PROCEEDINGS REP. BY

    ITS AUTHORISED SIGNATORY SRI ARABINDO KUMAR SAHA

    VERSUS

    14

    1:THE STATE OF ASSAM AND 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT -D

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MR.P DAS Advocate for the Respondent : SC FINANCE and TAXATION

    Linked Case : WP(C) 3647/2017

    1:PARASHNATH COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB

    ANUKUL CHANDRA STREET

    5-F ELECTRONIC CENTRE KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT BORSOJAI

    BELTOLA

    GUWAHATI -28

    IN THE DIST. OF KAMRUP AND IN THE PRESENT PROCEEDINGS REP. BY

    ITS AUTHORISED SIGNATORY SRI DELIP KUMAR JAIN.

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI- 781006.

    2:THE COMMISSIONER OF TAXES

    15

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-D

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : DR.ASHOK SARAF Advocate for the Respondent :

    Linked Case : WP(C) 5784/2017

    1:DISHNET WIRELESS LIMITED

    A COMPANY REGD UNDER COMPANY ACT

    1956 HAVING ITS REGD OFFICE AT OPUS CENTRE

    47

    CENTRAL ROAD

    OPP TUNGA PARADISE

    MIDC

    ANDHERIEAST

    MUMBAI- 400093

    MAHARASHTRA AND HAVING ITS CIRCLE OFFICE AT TRIBENI

    COMMERCIAL COMPLEX

    3RD FLOOR

    NEAR ASIAN COMMERCIAL COMPLEX

    GS ROAD

    ULUBARI

    GHY- 07

    ASSAM

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    THROUGH THE CHIEF SECRETARY

    GOVT OF ASSAM

    DISPUR

    GHY-6

    2:COMMISSIONER VALUE ADDED TAX

    DISPUR

    GUWAHATI

    ASSAM

    16

    3:ASSISTANT COMMISSIONER OF TAXES

    GUWAHATI UNIT-A

    ASSAM

    Advocate for the Petitioner : MR A KALITA Advocate for the Respondent : GA

    ASSAM

    Linked Case : WP(C) 3661/2017

    1:SHEO SHAKTI COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 115 COLLEGE

    STREET

    "WHITE TOWERS"

    ROOM NO. G-11 KOLKATA- 700012 AND ITS INDUSTRIAL UNIT SITUATED AT VILL-

    MARANJANA

    NEAR RANGIA IN THE DIST. OF KAMRUP

    ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY ITS AUTHORISED

    SIGNATORY SRI DILIP KUMAR JAIN.

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-B

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006. Advocate for the Petitioner : MR.P DAS Advocate for the Respondent : SC

    17

    FINANCE and TAXATION Linked Case : WP(C) 5765/2017

    1:VODAFONE MOBILE SERVICES LIMITED

    HAVING ITS ASSAM AND NORTH EAST CIRCLE OFFICE AT RED DEN

    GORCHUK

    NEAR DY365

    P.S- GORCHUK

    GHY

    PIN- 781035

    KAMRUPM DIST

    ASSAM

    REP. THROUGH ITS CONSTITUENT ATTORNEY AND AUTHORIZED

    SIGNATORY

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    THROUGH THE CHIEF SECRETARY

    GOVT OF ASSAM

    DISPUR

    GHY- 6

    2:COMMISSIONER VALUE ADDED TAX

    DISPUR

    GUWAHATI

    ASSAM

    3:ASSISTANT COMMISSIONER OF TAXES

    GUWAHATI UNIT-A

    ASSAM

    Advocate for the Petitioner : MR A KALITA Advocate for the Respondent :

    Linked Case : WP(C) 4258/2017

    1:BHARTI AIRTEL LTD.

    HAVING ITS REGISTERED OFFICE A BHARATI CRESENT

    1 NELSON MANDELA ROAD

    VASANT KUNA

    PHSE-II

    18

    NEW DELHI- 110070 AND CIRCLE OFFICE AT "BHARATI HOUSE"

    SIX MILE

    KHANAPARA

    GUWAHATI - 781022

    KAMRUP METRO

    ASSAM REP. BY THE AUTHORIZED SIGNATORY AND CIRCLE LEGAL and REGULATORY HEAD SIB KUMAR SARMA S/O LT. ASWINI KUMAR SARMA R/O FLAT NO. C-3

    SITALA ENCLAVE KHARGHULI

    GUWAHATI -781004.

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS.

    REP. BY COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE and TAXATION

    DISPUR

    GUWAHATI

    ASSAM

    2:THE COMMISSIONER OF TAXES

    KAR BHABAN

    DISPUR

    GUWHATI - 781006

    3:THE SUPERINTENDENT OF TAXES

    UNIT-A

    KAR BHABAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MR.S BHARALI Advocate for the Respondent :

    Linked Case : WP(C) 5747/2017

    1:AVICHAL BUILDCON PVT. LTD.

    GUWAHATI UNIT

    A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE

    COMPANIES ACT AND HAVING ITS REGISTERED OFFICE AT 1711

    S.P. MUKHERJEE MARG

    DELHI - 110006 REP. BY SRI DIPESH CHANDRA TIWARI

    THE CHIEF FINANCIAL OFFICER OF THE COMPANY.

    19

    VERSUS

    1:THE STATE OF ASSAM and 2 ORS.

    THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF

    ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:THE COMMISSIONER OF STATE TAXES

    EARLIER KNOWN AS COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF STATE TAXES

    EARLIER KNOWN AS SUPERINTENDENT OF TAXES

    UNIT-A

    KAR BHAWAN

    DISPUR

    GUWAHATI -781006. Advocate for the Petitioner : MR.P BARUAH Advocate for the Respondent :

    Linked Case : WP(C) 3651/2017

    1:RAJ COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT ROYAL

    RESIDENCY

    FLAT NO. 1-C

    G.S. ROAD

    GUWAHATI -5 AND ITS INDUSTRIAL UNIT SITUATED AT VILL-

    DALMAGAON

    P.S. PATHIMARI

    GUWAHATI AND IN THE PRESENT PROCEEDINGS REP. BY BY ITS

    AUTHORISED SIGNATORY SRI DILIP KUMAR JAIN.

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATIN DISPUR

    20

    GUWAHATI- 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT -B

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : MR.J ISLAM Advocate for the Respondent : SC FINANCE and TAXATION

    Linked Case : WP(C) 3646/2017

    1:SETHI COKE INDUSTRIES

    A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP

    ACT

    1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB

    ANUKUL CHANDRA STREET

    5-F ELECTRONIC CENTRE KOKATA - 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL-

    MORANJANA

    NEAR RANGIA IN THE DIST. OF KAMRUP AND IN THE PRESENT

    PROCEEDINGS REP. BY ITS AUTHORISED SIGNATORY SRI DILIP KUMAR

    JAIN.

    VERSUS

    1:THE STATE OF ASSAM AND 2 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION DISPUR

    GUWAHATI - 781006.

    2:THE COMMISIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006.

    3:THE SUPERINTENDENT OF TAXES

    UNIT-B

    21

    KAR BHAWAN

    DISPUR

    GUWAHATI - 781006. Advocate for the Petitioner : DR.ASHOK SARAF Advocate for the Respondent : SC FINANCE and TAXATION

    Linked Case : WP(C) 4177/2016

    1:M/S BARAK VALLEY CEMENTS LIMITED

    A COMPANY INCORPORATION UNDER THE PROVISION SOF THE

    COMPANIES ACT

    1956 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT DEBENDRA

    NAGAR

    BADARPURGHAT

    ASSAM REP. BY SRI VINEET GARODIA

    THE SENIOR EXECUTIVE OF THE PETITIONER COMPANY AND RESIDENT

    OF HOUSE NO. 22

    SHREE MAGAR MAIN ROAD

    BIJAYA CHAKRABORTY LANE OPPOSITE TO HOTAL GATEWAY GRANDEUR

    DISPUR

    SUB POST OFFICE GUWAHATI- 781005

    DIST. KAMRUP M

    ASSAM.

    VERSUS

    1:THE STATE OF ASSAM AND 3 ORS

    REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

    DEPARTMENT OF FINANCE AND TAXATION

    DISPUR

    GUWAHATI - 781006.

    2:THE COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHATI- 781006.

    3:THE ADDITIONAL COMMISSIONER OF TAXES

    KAR BHAWAN

    DISPUR

    GUWAHAIT- 781006.

    4:THE SUPERINTENDENT OF TAXES

    22

    KARIMGANJ

    ASSAM.

    Advocate for the Petitioner : MS M L GOPE Advocate for the Respondent :

    B E F O R E

    HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

    22-10-2019

    (Ajai Lamba, CJ )

    Mr. Pritam Baruah, learned counsel for the petitioners seeks adjournment in this bunch of cases.

    List on 14th November, 2019.

    JUDGE CHIEF JUSTICE

    Comparing Assistant

    23

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    Comments

    BHARTI AIRTEL LTD. v. THE STATE OF ASSAM and 2 ORS.
    (Oct 22, 2019)