1. On the case being taken up for hearing Shri Parijaat Belaura, learned counsel for the applicant and Dr. Shailendra Sharma Atal, learned counsel for the respondents are present.
2. Learned counsel for the respondents submits that PPO in this case has been issued a day before yesterday. He prays for and is granted a week's time to file compliance report.
3. List on 12.01.2023.