119
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
-.-
CR-488-2022 (O&M)
Date of decision : 21.04.2022
Bhoj Raj Garg ...Petitioner
versus
Goyal Educational and Welfare Society and Others ...Respondents
CORAM : HON’BLE MRS. JUSTICE ALKA SARIN
Present : Mr. Yash Dev Kaushik, Advocate for the petitioner
ALKA SARIN, J. (Oral)
After arguing for some time, learned counsel for the petitioner
seeks permission to withdraw the present petition.
Permitted to do so.
Dismissed as withdrawn.
April 21, 2022 (ALKA SARIN)
tripti JUDGE
NOTE : Whether speaking/non-speaking : Speaking
Whether reportable : YES/NO
1 of 1
::: Downloaded on - 23-01-2023 07:30:45 :::