DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION: RANGA REDDY
P r e s e n t
SMT D.MADHAVI LATHA, PRESIDENT (FAC) SRI V.JANARDHAN REDDY, MEMBER
CC 339/2022
Between:-
Megha, D/o Sri Shashi Kumar, Age: 35 yrs, Profession: Banker (Manager at Canara Bank, Hyderabad), Address: D-401, Hemadurga Towers, Behind Sitara Grand, Miyapur, Hyderabad – 500 049. Mail id – me.megha.23@gmail.com,
Phone: 8676940329, Whatsapp No.86769403 … Complainant
AND
1. M/s Ampa Orthodontics Pvt. Limited, (Business Name – “Skinnsi”), Represented by
the Authorized Signatory, Customer Support Contract number – 080 – 47481041,
Mail ID – customersupport@skinnsi.in.
2. Ms Parul Viswakarma, D/o not known to the Petitioner, Occupation: Employee of
Skinnsi (M/s Ampa Orthodontics Pvt. Limited), Contract number –
9322039592.Mail – email.paruls@gmail.com, Whatsapp number – 9322039592
3. Mr Ashish Jadhav, S/o not known to the Petitioner, Occupation: Employee of
Skinnsi (M/s Ampa Orthodontics Pvt. Limited), Phone No/Whatsapp
No.08976924190.
4. Ms Reena Dixit, D/o not known to the Petitioner, Occupation: Employee of Skinnsi
(M/s Ampa Orthodontics Pvt. Limited), Phone No/Whatsapp No.8097531246.
All are residents of: No.11-B, 1st Floor, Tower-1, Commercial 2, Kohinoor Business
Park, Old Premier Compound, Kirol Road, Off Lal Bahadur Shastri Road, Kurla
West, Mumbai, Maharashtra – 400 070.
… Opposite Parties
Complainant : Party-in-Person Opposite Party No.1 : - Opposite Parties 2 to 4 : Absent
(PER SE Smt.D.MADHAVI LATHA, PRESIDENT (FAC)
ON BEHALF OF THE BENCH)
Order Dt:16.12.2022:
Complainant absent. Complainant letter has been received by post on 28.11.2022 as the
complainant has been received entire amount from Opposite Parties on 17.09.2022. Hence
requested to close the complaint as withdrawn the case No.339/2022. In view of the letter,
the complaint is closed as withdrawn.
Sd/- PRESIDENT (FAC)
Sd/-
MEMBER
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