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    Dr.M.Kalyanasundaram v. The State of Tamilnadu

    BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

    DATED : 21.12.2022

    CORAM

    THE HONOURABLE MR.JUSTICE M.DHANDAPANI

    and

    W.M.P.(MD)No.8667 of 2020

    Dr.M.Kalyanasundaram ... Petitioner Vs.

    1.The State of Tamilnadu

    Rep. by its Principal Secretary to Government, Health and Family Welfare Department. Secretariat,

    Fort. St. George,

    Chennai-600 009.

    2.The Director of Medical Education, Kilpauk,

    Chennai-600 009.

    3.The Dean

    Madurai Medical College,

    Madurai-625 020. ... Respondents

    Page 1 of 5

    PRAYER : Petition filed under Article 226 of the Constitution of India praying for issuance of Writ of Mandamus to direct the respondents 1 and 2 herein to consider the petitioner's representation, dated 21.06.2020 and pass appropriate orders in the issue of preparing panel for the post of Director, Institute of Anesthesiology, Madurai Medical College, Madurai, on the basis of seniority in the cadre of Associate Professor/ Professor, without any reference to CML (Civil Medical List) Seniority.

    For Petitioner : Mr. D.Nallathambi

    For Respondents : Mr. J.Ashok

    Additional Government Pleader

    O R D E R

    The petitioner filed a writ of Mandamus to direct the respondents 1 and 2 to consider the petitioner's representation, dated 21.06.2020 and pass appropriate orders in the issue of preparing panel for the post of Director, Institute of Anaesthesiology, Madurai Medical College, Madurai on the basis of seniority in the cadre of Associate Professor without any reference to Civil Medical List seniority, within a reasonable time limit.

    Page 2 of 5

    2. During the pendency of the writ petition, the petitioner's name was subsequently included as per order of the second respondent in Ref.No. 32859/E1/3/2022, dated 25.06.2022 and hence, nothing survives for further adjudication. The said copy of the order produced before this Court is placed on record.

    3. Recording the same, this writ petition is closed. No costs. consequently, connected miscellaneous petition is closed.

    21.12.2022

    Index : Yes / No

    Speaking Order : Yes / No

    RM

    Page 3 of 5

    To 1.The Principal Secretary to Government, State of Tamilnadu

    Health and Family Welfare Department. Secretariat,

    Fort. St. George,

    Chennai-600 009.

    2.The Director of Medical Education, Kilpauk,

    Chennai-600 009.

    3.The Dean

    Madurai Medical College,

    Madurai-625 020.

    Page 4 of 5

    M.DHANDAPANI,J.

    RM

    21.12.2022

    Page 5 of 5

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    Dr.M.Kalyanasundaram v. The State of Tamilnadu
    (Dec 21, 2022)