IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.6577 of 2015
Date of decision : 19.01.2016
Amandeep Kaur
...Petitioner
Versus
Raghbir Singh and ors.
...Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL.
1. Whether reporters of local newspapers may be allowed to see
judgment ?
2. To be referred to reporters or not ?
3. Whether the judgment should be reported in the Digest ?
Present: Mr. Joginder Sharma, Advocate for the petitioner
Mr. Sanjiv Bansal, Advocate for respondent Nos.2 and 3.
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AMIT RAWAL, J. (Oral)
For order, see CR No.6301 of 2015 titled as Swaran Singh Vs.
Raghbir Singh and ors., decided on 19.01.2016.
19.01.2016 (AMIT RAWAL)
pawan JUDGE
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