Citation Codes Equivalent Citations citation codes Case Number S.B. Criminal Misc. Bail Application No. 14546 of 2020 Disposition allowed Attorney(S) K.C. Panchariya (on VC), ; Gaurav Singh, P.P., Judges Dr. Pushpendra Singh Bhati Acts proceedings.7. Section 15-A (3) of the SC/ST Act Section 15-A(3) of SC/ST Act Sections 450, 376(2)(N) of IPC, Section 5(L)/6 of POCSO Act and Section 3(1)(w)(ii)(v)(va) of SCT/ST Act. Section 439 Cr.P.C. Section 439 Cr.P.C.4. Section 15-A(3) of the SC/ST Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account