Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner,
  • By Legal Practitioner, for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner,
  • By Legal Practitioner, for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
See more information ...
Smart Summary

    Bhupendra Singh v. Union Of India

    1. Heard Shri KKS Bisht, Ld. Counsel for the applicant and Dr. Shailendra Sharma Atal, Ld. Counsel for the respondents.

    2. Rejoinder affidavit filed by the applicant is taken on record.

    3. Pleadings have been exchanged. Matter needs physical hearing.

    4. List on 04.04.2022 for physical hearing.

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Bhupendra Singh v. Union Of India
    (Feb 10, 2022)