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    MALE AND FEMALE MULTIPURPOSE HEALTH WORKERS ASSOCIATION THROUGH ITS GENERAL SECRETARY SHOWKAT AHMAD DAR v. D/O HEALTH AND MEDICAL EDUCATION UT OF JAMMU & KASHMIR

    1

    Central Administrative Tribunal Jammu Bench, Jammu

    O.A. No. 62/1164/2020

    This, the 29th day of April, 2021 (Through Video Conferencing) Hon'ble Mr. Rakesh Sagar Jain, Member (J) Hon'ble Mr. Dinesh Sharma, Member (A)

    1. Male/Female Multipurpose, Health Workers Association, through its General Secretary, Showkat Ahmad Dar, age: 40 years, S/o Gh. Mohammad Dar, R/o: Kulgam, Kashmir.

    2.

    3. Pardeep Bakshi, age- 40 years, S/o Surinder Bakshi, R/o Kanal, Jammu.

    ……....Applicants

    ( None)

    VERSUS

    1. Union Territory of Jammu & Kashmir through Commissioner/Secretary to Govt. Health & Medical Education Department, Civil Secretariat, Srinagar/Jammu. Pin-180001.

    2. Director, Health Service, Kashmir, Srinagar Pin-190001.

    3. Director, Health Services, Kashmir, Srinagar Pin-190001.

    4. Deputy Director, Health Services, Kashmir, Srinagar Pin-190001.

    5. Director, Family Welfare, MCH & Immunization, J&K, Srinagar. Pin-

    190001.

    6. Director, Health Services, Jammu 180001. ..Respondents

    (Mr. Amit Gupta, AAG)

    2

    ORDER (ORAL)

    Mr. Rakesh Sagar Jain, Member (J):

    Mr. Amit Gupta, learned AAG submits that the relief claim in this OA for framing the recruitment rules for the post of Male/Female Multipurpose Health workers which is not a civil post and the Tribunal does not have any jurisdiction. Argument of the learned AAG has force and accepted.

    Accordingly, the OA is dismissed for want of jurisdiction. ( Dinesh Sharma ) ( Rakesh Sagar Jain)

    Member (A) Member (J)

    JNS

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    MALE AND FEMALE MULT... v. D/O HEALTH AND MEDIC...
    (Apr 29, 2021)