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    N.Saigeetha v. The Superindending Engineer

    Through G-mail, the learned counsel for the petitioner has given a letter dated 22.09.2021 to the Joint Registrar (Writ) for listing this case for withdrawal. Thus, this case was listed under the caption for withdrawal today. Today, i.e. 29.09.2021, the learned counsel for the petitioner seeks permission of this court to withdraw this writ petition. http://www.judis.nic.in

    2. Considering the same, this writ petition is dismissed as withdrawn. No costs. 29.09.2021 Index : Yes/No Internet : Yes/No 1.The Superintending Engineer TNEB Production & Maintenance Mettur Dam-1, Mettur Division, Salem District. 2.The Assistant Engineer TNEB Distribution & Maintenance Omalur Post, Omalur Taluk, Salem District. 3.The Assistant Engineer-TNEB Distribution & Maintenance Omalur Town, Omalur Post, Omalur Taluk, Salem District. 4.The Chief Engineer TNEB Distribution & Maintenance Tamilnadu Electricity Board, Erode Zone, Erode 9. 5.The Deputy Chief Internal Audit Officer TNEB Pensions & Audit Brach, NPKR Building - 1st Floor, 144, Anna Salai, Chennai 600 002. http://www.judis.nic.in C.SARAVANAN, J. 29.09.2021 http://www.judis.nic.in

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    N.Saigeetha v. The Superindending Engineer
    (Sep 29, 2021)