Citation Codes Equivalent Citations citation codes Case Number O.A. No. 359 of 2019 Advocates By Legal Practitioner By Legal Practitioner for the Applicant; Judges Umesh Chandra Srivastava, Member (Judicial) Abhay Raghunath Karve, Member (Administrative) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Suresh Kumar Yadav v. Union Of India 1. On the case being taken up for hearing Shri Yashpal Singh, learned counsel for the applicant and Shri Anurag Mishra, learned counsel for the respondents are present. 2. Decided.