Learned Counsel Mr. Ravi Pahwa appeared for Operational Creditor. Learned Counsel for Corporate Debtor appeared. Learned Counsel for both sides submitted that matter is settled In view of this CP(IB) 386 of 2019 stand disposed of as withdrawn liberty to get this proceeding revived again. (VIRENDRA KUMAR GUPTA) ( AN B GOSAVI) MEMBER (TECHNICAL) MEMBER (JUDICIAL) Dated this the 51h day ofMay, 2021 Pralmsh