1. Present: Shri Anand Yadav, Advocate holding brief of Shri Manish Pratap Singh, Ld. Counsel for the applicant and Shri GS Sikarwar, Ld. Counsel for the respondent Nos. 1, 2 and 4.
2. This case is pending for filing of rejoinder affidavit since 08.07.2020.
3. Counsel appears on behalf of the applicant seeks and is granted two weeks' further time to file rejoinder affidavit.
4. List this case on 05.02.2021 for orders.