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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
See more information ...
Smart Summary

    Raj Kumar Verma v. Union Of India

    1. On the case being taken up for hearing Shri R. Chandra, Ld. Counsel for the applicant and Shri Namit Sharma, Ld. Counsel for the respondents are present.

    2. Affidavit of compliance filed by the respondents today in the Court is taken on record.

    3. List tomorrow i.e. on 22.01.2021.

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    Comments

    Raj Kumar Verma v. Union Of India
    (Jan 21, 2021)