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Advocates
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Smart Summary

    Vijay Pal Singh v. Union Of India

    1. Present: Shri Anurag Mishra, Ld. Counsel for the respondents.

    2. None appeared on behalf of the applicant.

    3. Rejoinder affidavit filed on behalf of the applicant is taken on record.

    4. Pleadings are complete.

    5. List this case before the Hon'ble Bench on 04.03.2021 for hearing.

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    Vijay Pal Singh v. Union Of India
    (Jan 22, 2021)