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    Reliance Communications Limited And Others Petitioner(S) v. State Bank Of India And Others (S).

    1. The writ petition, special leave petitions and the civil appeals stand disposed of in the light of the fact that the requisite payment has been made pursuant to our judgment dated 20.02.2019 2019 SCC OnLine SC 240 passed in Contempt Petition (C) No. 1838/2018, Contempt Petition (C) No. 55/2019 and Contempt Petition (C) No. 185/2019 in the aforementioned Writ Petition No. 845/2018.

    2. Post Interlocutory Application No. 48446/2019 in W.P. (C) No. 845/2018 along with W.P. (C)Diary No. 14180/2019 and SLP (C)Diary No. 13666/2019 in the month of July, 2019.

    3. Pending applications stand disposed of.

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    Reliance Communications Limited And Others Petitioner(S) v. State Bank Of India And Others (S).
    (Apr 24, 2019)