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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
See more information ...
Smart Summary

    Jagat Singh v. Union Of India

    1. On the case being taken up for hearing Shri Parijaat Belaura, Ld. Counsel for the applicant and Shri Namit Sharma, Ld. Counsel for the respondents are present.

    2. Ld. Counsel for the respondents prays for and is granted a week time to file objection against delay condonation application.

    3. List on 05.10.2020 for orders.

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    Comments

    Jagat Singh v. Union Of India
    (Sep 23, 2020)