Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
See more information ...
Smart Summary

    Prema Kumari v. Union Of India

    1. On the case being taken up for hearing none is present on behalf of the applicant nor any reply has been filed.

    2. Shri Sunil Sharma, Ld. Counsel for the respondents is present.

    3. List on 25.11.2020 for orders.

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Prema Kumari v. Union Of India
    (Sep 23, 2020)