Citation Codes Equivalent Citations citation codes Case Number Original Application No. 463/2017 (Earlier O.A. No. 385/2015) Advocates Ms. Deep Shikha Bharti, Advocate for MoEF & CC, Mr. Ram Shankar, in person with Mr. Ankul Pradhan, for the Applicant(s); Mr. Rahul Verma, Addl. A.G. for State of Uttarakhand. Mr. Rahul Verma, Advocate for Nagar Nigam Muni-ki-Reti and for UKPCB Judges Adarsh Kumar Goel Chairperson S.P. Wangdi, Member (Judicial) Nagin Nanda, Member (Expert) Siddhanta Das, Member (Expert) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Ram Shankar v. Union Of India 1. In view of order of Hon'ble Supreme Court dated 29.11.2019 in Civil Appeal No. 9569-9570 of 2018, the State of Uttarakhand v. Ram Shankar, no further order is necessary.2. The application is disposed of.