Cases taken up through Video Conferencing. Counsel for the petitioners prays for withdrawal of the petitions with liberty to file them again with better particulars. Dismissed as withdrawn. Liberty is granted. A photocopy of this order be placed on the files of connected matters. (RAKESH KUMAR JAIN) JUDGE ( ASHOK KUMAR VERMA) JUDGE 13.07.2020 Meenu Whether speaking / reasoned: Yes/No Whether reportable : Yes/No