Citation Codes Equivalent Citations citation codes Case Number Original Application No. 804/2017 (Earlier O.A. No. 36/2012) Advocates Mr. Raj Panjwani, Senior Advocate with Mr. Rahul Choudhary, Advocate, Advocate, for the Applicant(s); Mr. Raj Kumar, Advocate, for the CPCB. Judges Adarsh Kumar Goel Chairperson S.P. Wangdi, Member (Judicial) Satyawan Singh Garbyal, Expert Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Rajiv Narayan v. Union Of India 1. Hearing concluded. Order reserved.2. Short notes of submissions be filed within one week.3. Order will be uploaded on the website on or before 27.07.2020.