Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Judges

    Mohammad Ameen v. Union Of India

    K.K. Srivastava, Registrar:— List has been revised.

    2. Present: Shri Rajiv Pandey, Ld. Counsel for the respondents.

    3. Counter affidavit which has already been filed in the Registry on behalf of the respondents is taken on record.

    4. Since the applicant counsel has not come to the Court. Hence, in the interest of justice, the case is passed over for the day.

    5. List this case on 27.03.2020 for orders.

    6. Meanwhile, rejoinder affidavit may be filed by applicant counsel.

    Use AI to get other relevant cases.

    Comments

    Mohammad Ameen v. Union Of India
    (Feb 19, 2020)