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    K Ram Mohan v. Director, Cmfri, Kochi

    1. Heard Sri P.K. Madhusoodanan, leaned counsel for the applicant.

    2. The grievance of the applicant is that he has not been considered for promotion as he is having “Good” remarks in his ACR, which is the Bench Mark also, but the respondents are not considering the case of the applicant.

    3. Admit. Issue notice. Notice is accepted by Sri P. Santhoshkumar.

    4. Respondents are directed to file reply statement within 4 weeks with a copy to the applicant who may file rejoinder, if any, within 2 weeks thereafter.

    5. List for completion of pleadings before RC on 28.5.2020.

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    K Ram Mohan v. Director, Cmfri, Kochi
    (Mar 19, 2020)