Citation Codes Equivalent Citations citation codes Case Number Transfer Petition(s) (Civil) No(s). 1796/2013, (with appln. (s) for stay and office report), T.P.(C) No. 1797/2013, (With Office Report) Judges Justice Sharad Arvind Bobde See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Indian Oil Corp. Ltd. Petitioner(S) v. Baisil Attipetty (S). 1. The Registry is directed to post this petition before the Hon'ble Bench hearing the writ petition no. 494 of 2012.