Misc. Application No.77/2016 filed by the Respondent No.9, seeks to recall/modify the interim order passed by this Tribunal on 23.12.2015.
Having heard for some time, we are of the opinion that it is desirable to see whether this matter may be listed for final hearing at the earliest. In the circumstances, we list it on 2 May, 2016.
List it on 2 nd May, 2016.