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    All India Sc/St Association Of Iob Employees Association Rep. By Its President A. Krishnan v. Registrar Of Companies And Others

    Abdul Quddhose, J.:— The learned counsel for the petitioner in this writ petition seeks permission of this Court to withdraw the Writ Petition. He has also made an endorsement to that effect in the case bundle.

    2. Accordingly, the Writ Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.

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    All India Sc/St Asso... v. Registrar Of Compani...
    (Jan 2, 2020)